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CCI Imposes Penalty on Jaiprakash Associates for Abusing its Dominant Position - (21 Aug 2019)

MRTP/ COMPETITION LAWS

Competition Commission of India (CCI) has imposed a fine of Rs 13.82 crores on Jaiprakash Associates Limited for abusing its dominant position in contravention to the provisions of Competition Act, 2002.

Tags : CCI   JAIPRAKASH ASSOCIATES  

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