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Telangana HC Suspends Two Revenue Officials for Dereliction of Duty Towards Dam-Displaced Villagers - (21 Aug 2019)

CIVIL

Telangana High Court has ordered suspension of two revenue department officials for alleged dereliction of duty and negligence on implementing its previous order to provide compensation to displaced people of Mallanna Sagar project in Telangana's Sidhipet district. The reservoir was built as part of the Kaleswaram lift irrigation scheme.

Tags : TELANGANA HC   REVENUE OFFICIALS  

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