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Chopper Deal: Delhi High Court Rejects Anticipatory Bail Plea of Ratul Puri - (21 Aug 2019)

CRIMINAL

Delhi High Court has rejected the anticipatory bail plea of Ratul Puri, nephew of Madhya Pradesh Chief Minister Kamal Nath, in a money-laundering case related to the AgustaWestland chopper scam, saying his custodial interrogation was "required for an effective investigation".

Tags : DELHI HIGH COURT   RATUL PURI  

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