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Saradha Scam: Calcutta High Court Extends Rajeev Kumar's Protection from Arrest - (21 Aug 2019)

CRIMINAL

Calcutta High Court has extended the protection from arrest to West Bengal CID Additional Director General Rajeev Kumar in connection with the Saradha chit-fund scam. The Court extended Rajeev Kumar's interim protection till August 28 after a CBI counsel submitted before her that his senior was out of town in connection with another case.

Tags : CALCUTTA HIGH COURT   SARADHA SCAM  

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