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Supreme Court: Institutional Independence, Financial Autonomy Important for Independence of Judiciary - (20 Aug 2019)

SERVICE

Supreme Court has directed the Rajasthan Government to reconsider two decade old proposal of the then Chief Justice of Rajasthan High Court to upgrade 16 posts of its Private Secretaries as Senior Private Secretaries which it had refused without even forwarding the same to the Governor.

Tags : SUPREME COURT   INSTITUTIONAL INDEPENDENCE  

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