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Telangana High Court Directs State Government to File Counter in Linganna Case - (20 Aug 2019)

CIVIL

Telangana High Court has directed the State Government to file counter affidavit in a PIL alleging fake police encounter of Punnam Lingaiah alias Linganna at Rallagadda village in Gundala mandal of Bhadradri-Kothagudem district on July 31 this year.

Tags : TELANGANA HIGH COURT   LINGANNA CASE  

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