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Telangana High Court Gives Approval for MBBS, BDS Second Phase Counselling - (20 Aug 2019)

EDUCATION

Telangana High Court has given its nod for conducting the second phase of counselling for admissions into MBBS, BDS courses for 2019 and quashed the petitions against the reservations quota filed by students. The students had opposed the officials for first filling up the reserved seats and then moving on to the general category, calling it injustice against them.

Tags : TELANGANA HIGH COURT   MBBS  

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