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Rajasthan High Court Seeks Data on FIRs Filed in Crimes Against Women - (20 Aug 2019)

CRIMINAL

Rajasthan High Court has sought from district judges data on all FIRs registered on orders of courts related to crimes against women and Protection of Children from Sexual Offences Act, 2012 within their respective jurisdictions during the last six months while stating that it was painful that police do not register complaints on sexual crimes on time.

Tags : RAJASTHAN HIGH COURT   WOMEN  

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