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Apex Court on Ravidas Temple Demolition: ‘Don’t Give Political Colour to Our Orders’ - (20 Aug 2019)

CIVIL

Apex Court has directed Governments of Punjab, Haryana and Delhi to ensure that no law and order problems were created over the issue while taking strong exception to protests against its recent order to demolish an old Guru Ravidas Temple built on forest land in Delhi.

Tags : APEX COURT   RAVIDAS TEMPLE  

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