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NGT: Take Action Against Police Institute Built on Aravali Land - (19 Aug 2019)

ENVIRONMENT

National Green Tribunal (NGT) has directed the Haryana chief secretary to submit a report on the action taken against the police training and research institute of Indian Reserve Battalion in Bhondsi for illegally constructing the institute on the Aravali land.

Tags : NGT   ARAVALI LAND  

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