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Ayodhya Case:Apex Court Questions Antiquity of Archaeological Proof Submitted by Ram Lalla's Advocate - (19 Aug 2019)

PROPERTY

Apex Court has demanded to know if there was any proof of the antiquity of archaeological evidence submitted by the advocate for Ram Lalla claiming that a temple existed once upon a time at the site and that the mosque was built on its ruins, but was told that there was none.

Tags : APEX COURT   AYODHYA CASE  

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