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Geographical Indication Tags Issued for Four New Products from Three States - (19 Aug 2019)

INTELLECTUAL PROPERTY RIGHTS

Government has allotted Geographical Indication (GI) tags to four new products from the States of Tamil Nadu, Mizoram and Kerala. The Government registered GIs for Palani Panchamirtham in Palani Town, Tamil Nadu, Tawlhlohpuan and Mizo Puanchei from Mizoram and Tirur Betel from Kerala.

Tags : GEOGRAPHICAL INDICATION TAGS  

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