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NGT Asks Delhi Civic Body to Revive Neela Hauz Lake Without Delay - (19 Aug 2019)

ENVIRONMENT

National Green Tribunal (NGT) has directed the Delhi Development Authority (DDA) to rejuvenate the Neela Hauz lake in South Delhi without delay. The Tribunal noted that DDA had written to the Public Works Department to arrange fixing of iron meshes and create vertical gardens or to issue a no objection certificate to it to undertake the work.

Tags : NGT   NEELA HAUZ LAKE  

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