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Apex Court Extends Time Limit for Admission to Engineering Colleges for J&K Students - (19 Aug 2019)

EDUCATION

Apex Court has extended by a month the deadline for taking admission in several engineering colleges due to situations prevailing in the State after abrogation of its special status. This has provided relief to thousands of students of the State of Jammu and Kashmir selected for a special scholarship scheme.

Tags : APEX COURT   ADMISSION  

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