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Bombay High Court Permits Termination of 28-Week-Old Foetus - (19 Aug 2019)

LAW OF MEDICINE

Bombay High Court has allowed a petition filed by a 28 week pregnant woman seeking permission for termination of pregnancy since several deformities were found in the foetus during sonography and that it had a substantial risk of serious physical handicap.

Tags : BOMBAY HIGH COURT   FOETUS  

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