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Telangana High Court to GHMC: Explain this Monkey Business - (19 Aug 2019)

CIVIL

Telangana High Court has found fault with officials of the Greater Hyderabad Municipal Corporation (GHMC) for slapping notices on flat owners at Secunderabad’s New Bhoiguda who had set up grills and meshes to prevent monkeys from entering their flats.

Tags : TELANGANA HIGH COURT   MONKEY  

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