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Bombay High Court Grants Anticipatory Bail to 33-Year-Old Man in Triple Talaq Case - (19 Aug 2019)

CRIMINAL

Bombay High Court has granted anticipatory arrest bail to a Mumbra resident in Maharashtra who was booked under the Muslim Women (Protection of Marriage) Act, 2019. The 33-year-old accused man was charged with having given instant triple talaq on 30 November 2018.

Tags : BOMBAY HIGH COURT   ANTICIPATORY BAIL  

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