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Enforcement date of Unlawful Activities Prevention (Amendment) Act, 2019- (Ministry Of Home Affairs) (14 Aug 2019)

MANU/HOME/0110/2019

Civil

S.O.2938(E).--In exercise of the powers conferred by sub-section (2) of section 1 of the Unlawful Activities Prevention (Amendment) Act, 2019 (28 of 2019), the Central Government hereby appoints the 14th August, 2019, as the date on which the provisions of the said Act shall come into force.

Tags : ENFORCEMENT DATE   AMENDMENT  

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