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Apex Court Clears Chardham Highway Project - (19 Aug 2019)

ENVIRONMENT

Apex Court has cleared the decks for the Chardham highway project, which will connect four holy places in the hills of Uttarakhand through 900-km all-weather roads, by modifying a National Green Tribunal order to constitute a fresh committee to look into environmental concerns.

Tags : APEX COURT   CHARDHAM  

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