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Madras High Court Issues Notice to State Govt on Contempt Plea Over Spoken English in Govt Schools - (19 Aug 2019)

CONTEMPT OF COURT

Madras High Court has issued a notice to the State Government on a contempt petition filed by a former DMK MLA for failure to implement a court direction on his plea to introduce spoken English in government schools across the State.

Tags : MADRAS HIGH COURT   CONTEMPT  

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