Monitoring of prices regarding fixation of ceiling price of the orthopaedic Knee Implants- (Ministry of Chemicals and Fertilizers) (13 Aug 2019)

MANU/CHFZ/0030/2019

Law of Medicine

In continuation to the notifications issued by National Pharmaceutical Pricing Authority, Department of Pharmaceuticals, Ministry of Chemical and Fertilizers vide S.O. 2668(E) dated 16th August, 2017 and S.O. 3987(E) dated 13th August, 2018 regarding fixation of ceiling price of the orthopaedic Knee Implants issued under Para 19 of the DPCO, 2013, it has been decided that the same may be monitored as per the provisions of Paragraph 20(1) of the DPCO, 2013. This order shall be applicable for the period of one year from 16th August, 2019 (i.e. up to 15th August, 2020), unless revised by another notification.

2. The ceiling prices for orthopaedic Knee Implants will be reviewed after a period of one year.

3. The notes (b) to (t) of the Notification S.O. 2668(E) dated 16th August, 2017 shall remain in force during the currency of this order.

Tags : MONITORING CEILING PRICE FIXATION