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Madras HC Issues Notice to Centre, TN over Alleged Illegal and Unauthorised Operation of Toll Plazas - (17 Dec 2015)

Madras HC has issued notice to Centre and Tamil Nadu Governments on a PIL seeking a CBI inquiry into illegal and unauthorised operation of toll plazas and collection of toll in State and in Puducherry after expiry of the licence period.

Tags : MADRAS HC   CENTRE   TAMIL NADU GOVERNMENTS  

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