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Bombay High Court Acquits Two Convicted of Kidnapping and Murdering 12-Year-Old Boy - (16 Aug 2019)

CRIMINAL

Bombay High Court has acquitted Imtiyaz Shaikh who was sentenced to death by the lower Court and Azad who was sentenced to life imprisonment for kidnapping and killing a 12 year old boy in the year 2012 due to lack of evidence.

Tags : BOMBAY HIGH COURT   KIDNAPPING  

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