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NCLAT Upholds Insolvency Process Against Sahara Q Shop Unique - (16 Aug 2019)

INSOLVENCY

National Company Law Appellate Tribunal (NCLAT) has upheld the order of the National Company Law Tribunal, Mumbai directing to initiate insolvency resolution process against Sahara group subsidiary Sahara Q Shop Unique Products Range Ltd.

Tags : NCLAT   SAHARA  

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