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Madras High Court Directs Payment of Compensation to Accident Victims Only Through Annuity Scheme - (16 Aug 2019)

MOTOR VEHICLES

Madras High Court has directed the implementation of the Motor Accident Claims Annuity Deposit Scheme from October 1 while clarifying that the victims of motor vehicle accidents in Tamil Nadu can no more get compensation from vehicle insurers in lumpsum.

Tags : MADRAS HIGH COURT   COMPENSATION  

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