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Alwar Court Acquits Six Men Accused of Lynching Pehlu Khan - (16 Aug 2019)

CRIMINAL

Alwar Court has acquitted six people accused of lynching dairy farmer Pehlu Khan while he was transporting cows in Rajasthan two years ago. The Court acquitted the accused on the grounds of “benefit of the doubt”.

Tags : ALWAR COURT   PEHLU KHAN  

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