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Delhi High Court Sets Aside AAI Elections - (14 Aug 2019)

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Delhi High Court has observed that parallel elections held by the two Archery Association of India (AAI) factions “were not in compliance with the directions issued by the Supreme Court,” and has set aside the polls as well as directed the Union Sports Ministry to constitute a Transitory Committee to run the sport.

Tags : DELHI HIGH COURT   AAI  

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