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NCDRC Directs Jet Airways to Pay Rs One Lakh to Passenger for Preponing Flight Without Informing - (14 Aug 2019)

CONSUMER

National Consumer Disputes Redressal Commission has directed Jet Airways to pay a compensation of Rs 1 lakh along with interest to a Chhattisgarh resident for preponing a flight without informing him in June 2012 due to which he could not appear in an examination scheduled for the next day.

Tags : NCDRC   JET AIRWAYS  

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