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Delhi High Court Allows Release of Movie on Batla House Encounter - (14 Aug 2019)

MEDIA AND COMMUNICATION

Delhi High Court has permitted the release of the movie Batla House encounter after certain deletions and cuts in the film. The Court also asked for a disclaimer in two languages about the accuracy of the events portrayed in the Bollywood flick starring John Abraham.

Tags : DELHI HIGH COURT   BATLA HOUSE  

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