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Delhi High Court: Ensure Adequate Supply of Anti-Rabies Vaccine in Delhi Hospitals - (14 Aug 2019)

CIVIL

Delhi High Court has directed the Centre, AAP Government and the municipal bodies to ensure sufficient supply of anti-rabies vaccine in their respective hospitals in the national capital. With the direction the Court disposed of a plea by an advocate alleging non-availability of sufficient amount of anti-rabies vaccine in the government hospitals.

Tags : DELHI HIGH COURT   ANTI-RABIES  

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