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Supreme Court Chides Noida, Greater Noida Authorities for Delay in Registering Ready Amrapali Flats - (13 Aug 2019)

PROPERTY

Supreme Court has pulled up Noida and Greater Noida authorities, warning officials of serious consequences including jail time if the recent court order giving succour to Amrapali homebuyers is not complied with.

Tags : SUPREME COURT   AMRAPALI  

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