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Apex Court Refuses to Seek Status Report on 20 Cases Against Unnao Rape Survivor, Her Family Members - (13 Aug 2019)

CRIMINAL

Apex Court has declined to direct the Uttar Pradesh Government to file a report regarding the status of 20 cases registered against the Unnao rape survivor and her family members. The Court said that they don't want to widen the scope and interfere in other cases lodged against them in the State.

Tags : APEX COURT   UNNAO RAPE SURVIVOR  

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