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Karnataka High Court Directs UGC to Examine NLSIU's Request for Approval to Two Courses - (13 Aug 2019)

EDUCATION

Karnataka High Court has directed the University Grants Commission (UGC) to examine a representation made by the National Law School of India University (NLSIU), Bangalore seeking approval to two courses i.e Post Graduate Diploma in Consumer Law and Practice and Post Graduate Diploma in Cyber Law and Cyber Forensics.

Tags : KARNATAKA HIGH COURT   UGC  

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