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Delhi High Court Directs Internet Providers to Ban Websites Pirating Movies - (13 Aug 2019)

MEDIA AND COMMUNICATION

Delhi High Court has directed internet service providers (ISPs) to block access to websites like Tamilrockers, Eztv, Katmovies and Limetorrents which are allegedly engaged in unauthorised streaming and distribution of movies and television series of production houses like Warner Bros, Universal and Netflix. The Court in it’s interim order has directed the ISPs to block access to all the URLs and IP addresses of these websites.

Tags : DELHI HIGH COURT   INTERNET PROVIDERS  

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