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Delhi HC Directs DUSIB to Carry Survey and Assist Govt. in Providing Relief to Shakurbasti People - (17 Dec 2015)

Delhi High Court has asked Delhi Urban Shelter Improvement Board (DUSIB) to carry out a survey and share its findings with Central government, Delhi government and other agencies so that relief material reaches people displaced by recent demolition drive in Shakurbasti.

Tags : DELHI HIGH COURT   DELHI URBAN SHELTER IMPROVEMENT BOARD  

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