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Competition Commission of India Imposes Rs 14 Crore Fine on Jaiprakash Associates - (13 Aug 2019)

MRTP/ COMPETITION LAWS

Competition Commission of India has imposed a penalty of nearly Rs 14 crore on Jaiprakash Associates for abusing its dominant market position by imposing "unfair" and "discriminatory" conditions on home buyers.

Tags : COMPETITION COMMISSION OF INDIA   JAIPRAKASH ASSOCIATES  

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