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Delhi High Court Directs Delhi Man to Plant 50 Trees as Punishment for Electricity Theft - (12 Aug 2019)

ENVIRONMENT

Delhi High Court has directed a man to plant 50 trees as community service while agreeing to close criminal proceedings against him in a power theft case. The court said trees shall be planted within a month and asked him to report to the Deputy Conservator of Forest (West), who shall assign him the duty to plant 50 trees in Central Ridge Reserve Forest, Budha Jayanti Park, Vandemataram Marg.

Tags : DELHI HIGH COURT   THEFT  

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