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Payal Tadvi Suicide Case: Bombay High Court Grants Conditional Bail to Three Accused - (12 Aug 2019)

CRIMINAL

Bombay High Court has granted bail to the three accused doctors in Payal Tadvi suicide case. They will have to submit a surety of Rs two lakh and appear before the crime branch every alternate day. However, they will not be allowed to go inside BYL Nair Hospital, where the trio and Payal were interning, the court held.

Tags : PAYAL TADVI SUICIDE   BOMBAY HIGH COURT  

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