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Delhi HC to Police: Are Drinking Water, Sanitation Facilities Provided to Traffic Cops at Duty Sites - (12 Aug 2019)

CIVIL

Delhi High Court has asked the Commissioner of Police whether facilities, including drinking water, sanitation and medical check-up, are being provided to traffic police personnel at their duty locations. The Court observed that these are only the "bare minimum" facilities that are being sought in a PIL for traffic police officers.

Tags : DELHI HC   DRINKING WATER  

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