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‘FTII is not DD', Bombay High Court Pulls Up Centre for Interference - (09 Aug 2019)

MEDIA & COMMUNICATION

Bombay High Court has slammed the Central government for interference in the Film & Television Institute of India (FTII), Pune. The Court asked "FTII is not Doordarshan. It is not a limb of government media. There is reason why it is autonomous. What have you reduced it to?"

Tags : FTII   BOMBAY HIGH COURT  

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