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Top Court to Prateek Hajela: Ignore Criticism of Assam Assembly - (09 Aug 2019)

CIVIL

Top Court has asked the State NRC coordinator Prateek Hajela to remain unperturbed by the recent discussions and debates on the NRC update exercise and keep focus on publication of the final NRC by August 31.

Tags : TOP COURT   PRATEEK HAJELA  

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