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Delhi High Court Asks Delhi Airport Operator, DGCA to Identify Obstacles in Flight Path - (09 Aug 2019)

CIVIL

Delhi High Court has asked Directorate General of Civil Aviation and Delhi International Airport Limited, the Delhi airport operator, to carry out a survey of obstacles around the Delhi airport and remove them. The Court asked the authorities to identify buildings which act as obstacles to the flight path of aircraft around the aerodrome while disposing off a plea by a Kerala-based lawyer Yeshwanth Shenoy.

Tags : DELHI HIGH COURT   DGCA  

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