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Bombay High Court Permits Sudha Bharadwaj to Attend Her Father's Post-Funeral Rituals - (09 Aug 2019)

CRIMINAL

Bombay High Court has allowed activist Sudha Bharadwaj, arrested for alleged Maoist links, to visit her family in Bengaluru to attend post-funeral rituals following her father’s death.

Tags : BOMBAY HIGH COURT   SUDHA BHARADWAJ  

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