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Pressed For Proof of Ram Jamnabhoomi Possession, Nirmohi Akhara Tells SC ‘Lost Records After Dacoity in 1982’ - (09 Aug 2019)

The Akhara has been seeking management and proprietary rights over the disputed site on various grounds including that it was under its possession since time immemorial and it has the status of 'shebaitship' of the deity.

Tags : SC  

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