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ED Moves Delhi Court Seeking Non-bailable Warrant against Kamal Nath's Nephew in Chopper Scam Case - (09 Aug 2019)

The move comes a day after the court dismissed Ratul Puri's anticipatory bail plea in the now scrapped Rs 3,600 crore-VVIP chopper deal with AgustaWestland.

Tags : COURT  

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