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Unnao Rape Victim, Her Lawyer Continue to be Critical, on Life Support: AIIMS - (09 Aug 2019)

The 19-year-old rape victim and her lawyer suffered critical injuries in a car-truck collision in Rae Bareli district in Uttar Pradesh on July 28. Following a Supreme Court order, she was airlifted to New Delhi from a Lucknow hospital for better treatment.

Tags : COURT   SUPREME COURT  

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