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Complete Assam NRC Exercise by August 31 Deadline, Supreme Court Tells Exercise Coordinator - (09 Aug 2019)

A bench comprising Chief Justice Ranjan Gogoi and Justice RF Nariman referred to the report of Assam NRC coordinator Prateek Hajela in which he mentioned about leakage of information on it in Assam Assembly and certain statements made by leader of opposition there and Santanu Bharali, legal advisor to Chief Minister Sarbananda Sonowal.

Tags : COURT   SUPREME COURT  

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