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Supreme Court Dismisses Plea by Delhi Woman Over Offensive Videos Against Sikhism - (08 Aug 2019)

CIVIL

Supreme Court has rejected a petition moved by a Delhi woman, who is being prosecuted for allegedly posting videos containing derogatory statements against Sikhism and Sikh gurus. The Court reproached Sakshi Bhardwaj for trying to "involve the whole world" in her petition and asked her to face the investigation.

Tags : SUPREME COURT   SIKHISM  

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