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Bombay High Court Grants Temporary Relief to 63 SC/ST Income Tax Officials - (08 Aug 2019)

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Bombay High Court has temporarily stayed the demotion of 63 income tax officials belonging to the scheduled caste and scheduled tribe communities whose promotion in 2012-2013 had been reversed by an order of the Central Administrative Tribunal in 2017.

Tags : BOMBAY HIGH COURT   SC/ST  

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