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Kerala High Court Declines to Stay Bail of IAS Officer Sriram Venkitaraman in Road Accident Case - (08 Aug 2019)

CRIMINAL

Kerala High Court has declined to stay a magistrate court order granting bail to Sriram Venkitaraman, the suspended IAS officer accused of killing a journalist in a road accident in Thiruvananthapuram.

Tags : KERALA HIGH COURT   BAIL  

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